Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 33] [Section 3(1)] [Section 3] [Entire Act] Union of India - Subsection Section 3(1)(iv) in The Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 (iv)dealing in smuggled goods otherwise than by engaging in transporting or concealing or keeping smuggled goods, or