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State of Punjab - Section

Section 30 in Maharaja Ranjit Singh State Technical University Act, 2014

30. Repeal and savings.

(1)The Maharaja Ranjit Singh State Technical University Ordinance, 2014 (Punjab Ordinance No. 4 of 2014), is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the Ordinance referred to in sub-section (1), shall be deemed to have been done or taken under the corresponding provisions of this Act.