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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(2)(d) in Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017

(d)Purchase, or take lease of or accept a gift or bequest of any of the cultural heritage structure as included in the Act;