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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Punjab - Subsection

Section 58(2)(i) in Punjab Regional and Town Planning and Development Act, 1995

(i)to carry out survey of the regional planning area, local planning area or a site for new town, as the case may be, and, prepare reports on the surveys so carried out;