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[Cites 0, Cited by 0] [Section 66(6)] [Section 66] [Entire Act]

State of Chattisgarh - Subsection

Section 66(6)(i) in The Chhattisgarh Co-operative Societies Rules, 1962

(i)On the expiration of thirty days from the date of sale, if no application to have the sale set aside is made or if such application has been made and rejected, the Recovery Officer shall make an order confirming the sale: