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Kerala High Court

The Commissioner Of Income Tax vs M/S.Annadan Trust on 20 February, 2013

Author: K.Vinod Chandran

Bench: K.Vinod Chandran

        

 
IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT:

                     THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
                                         &
                       THE HONOURABLE MR. JUSTICE ASHOK MENON

                  MONDAY, THE 23RD DAY OF JULY 2018 / 1ST SRAVANA, 1940

                                    ITA.No. 213 of 2013


  AGAINST THE ORDER/JUDGMENT IN ITA 56/COCH/2012 of I.T.A.TRIBUNAL,COCHIN BENCH
                                DATED 20-02-2013

APPELLANT(S)/RESPONDENT/REVENUE:


    THE COMMISSIONER OF INCOME TAX,
    KOTTAYAM.


   BY ADVS.SRI.P.K.R.MENON,SR.COUNSEL, GOI(TAXES)
           SRI.JOSE JOSEPH, SC, FOR INCOME TAX DEPT.



RESPONDENT(S)/APPELLANT/ASSESSEE:

    M/S.ANNADAN TRUST
    VECHOORETTU BUILDINGS, ETTUMANOOR.P.O., KOTTAYAM-686 631.

     BY   ADV.   SRI.M.GOPIKRISHNAN NAMBIAR
     BY   ADV.   SRI.P.GOPINATH
     BY   ADV.   SRI.P.BENNY THOMAS
     BY   ADV.   SRI.K.JOHN MATHAI
     BY   ADV.   SRI.JOSON MANAVALAN
     BY   ADV.   SRI.KURYAN THOMAS


    THIS INCOME TAX APPEAL HAVING BEEN FINALLY HEARD ON 23-07-2018,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
ITA 213/13

                                     APPENDIX

APPELLANT'S EXHIBITS

ANNEXURE-A :       COPY OF ORDER GRANTING REGISTRATION UNDER SECTION 12AA DATED
11.3.2005.

ANNEXURE-B :       COPY OF ORDER UNDER SECTION 12AA (3) WITHDRAWING REGISTRATION
DATED 25.1.2012.

ANNEXURE-C :       COPY OF ORDER OF THE TRIBUNAL DATED 20.2.2013.

ANNEXURE-D :       COPY OF TRUST DEED DATED 4.1.2003.

                                                          //TRUE COPY//



                                                          PS TO JUDGE.
jg-3/8

         K.VINOD CHANDRAN & ASHOK MENON, JJ.
      -------------------------------------------
                   ITA No.213 of 2013
     -------------------------------------------
         Dated this the 23rd day of July, 2018

                     J U D G M E N T

Vinod Chandran, J.

The Revenue is before this Court challenging the order of the Income Tax Appellate Tribunal raising the following questions of law :-

b