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Bombay High Court

M/S. Sonal Construction vs Mr. Manohar Ganesh Bhatt (Deceased) 1A. ... on 6 July, 2023

Author: Prithviraj K. Chavan

Bench: Prithviraj K. Chavan

                                                      240-FA-938-2018.doc


Shailaja


        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION
                 FIRST APPEAL NO.938 OF 2018

M/s. Sonal Construction                 ]    Appellant
      Vs.
Hiralal Detaram Makhijani            ]   Respondent
                                  A/W
                      FIRST APPEAL NO.599 OF 2018
                                  A/W
                   CIVIL APPLICATION NO.1796 OF 2018
                                   IN
                      FIRST APPEAL NO.599 OF 2018

M/s. Sonal Construction                 ]    Appellant
      Vs.
Skaria Chacko Thypparambil              ]
and another                             ]    Respondents

                                     A/W
                          FIRST APPEAL NO.939 OF 2018

M/s. Sonal Construction                 ]    Appellant
      Vs.
Dolly Maria Fernandes                   ]    Respondent

                                  A/W
                    CIVIL APPLICATION NO.196 OF 2021
                                   IN
                       FIRST APPEAL NO.939 OF 2018

Dolly Maria Fernandes                   ]    Applicant

IN THE MATTER BETWEEN:

M/s. Sonal Construction                 ]    Appellant
      Vs.
Dolly Maria Fernandes                   ]    Respondent




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                                  A/W
                      FIRST APPEAL NO.600 OF 2018
                                  A/W
                   CIVIL APPLICATION NO.1820 OF 2018
                                   IN
                      FIRST APPEAL NO.600 OF 2018

M/s. Sonal Construction                 ]    Appellant
      Vs.
Mohan Detaram Makhijani                 ]
(deleted) through His Lrs;              ]
1A. Bharati M. Makhijani                ]
and others                              ]    Respondents

                                      a/w
                          FIRST APPEAL NO.947 OF 2018

M/s. Sonal Construction                 ]    Appellant
      Vs.
Ivan A. Pais                            ]    Respondent

                                      a/w
                          FIRST APPEAL NO.944 OF 2018

M/s. Sonal Construction                 ]    Appellant
      Vs.
John S. D'Souza and another             ]    Respondents

                                      a/w
                          FIRST APPEAL NO.943 OF 2018

M/s. Sonal Construction                 ]    Appellant
      Vs.
R.B. Gaonkar                            ]    Respondents

                                      a/w
                          FIRST APPEAL NO.942 OF 2018

M/s. Sonal Construction                 ]    Appellant
      Vs.
Dorothy C. Pais                         ]    Respondents



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                                      a/w
                          FIRST APPEAL NO.946 OF 2018

M/s. Sonal Construction                 ]    Appellant
      Vs.
Bernard Alphonso and another            ]    Respondents

                                      a/w
                          FIRST APPEAL NO.949 OF 2018

M/s. Sonal Construction                 ]    Appellant
      Vs.
Casetan Vietor D'Souza                  ]
(deceased) 1A. Maria Domnica            ]
D'Souza and others                      ]    Respondents

                                      a/w
                          FIRST APPEAL NO.950 OF 2018

M/s. Sonal Construction                 ]    Appellant
       Vs.
Manohar Ganesh Bhatt                    ]
(since deceased) 1A. Vasanti M.         ]
Bhatta and another                      ]    Respondents

                                      a/w
                          FIRST APPEAL NO.945 OF 2018

M/s. Sonal Construction         ]            Appellant
      Vs.
Ram Detaram Makhijani (deleted) ]
Seema R. Makhijani and another ]             Respondents

                                      a/w
                          FIRST APPEAL NO.951 OF 2018

M/s. Sonal Construction                 ]    Appellant
      Vs.
John F. Miranda (since deceased)        ]
and others                              ]    Respondents



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                                      a/w
                          FIRST APPEAL NO.940 OF 2018

M/s. Sonal Construction                 ]    Appellant
       Vs.
Vijayanand Bhaskar Churi                 ]
(since deceased deleted)                 ]
Sadhana Vijayanand Churi                 ]
and others                               ]   Respondents
                                      a/w
                          FIRST APPEAL NO.941 OF 2018

M/s. Sonal Construction                 ]    Appellant
      Vs.
Kishan D. Makhijani (deleted)           ]
Rajshree K. Makhijani                   ]
and others                              ]    Respondents

                                      a/w
                          FIRST APPEAL NO.952 OF 2018

M/s. Sonal Construction                 ]    Appellant
      Vs.
Gangadhar B. Gaonkar (deleted)          ]
Saraswati G. Gaonkar and others         ]    Respondents

                                      a/w
                          FIRST APPEAL NO.948 OF 2018

M/s. Sonal Construction                 ]    Appellant
      Vs.
Margaret Cordeiro                       ]    Respondent

                                     a/w
                          FIRST APPEAL NO.59 OF 2020

M/s. Sonal Construction                 ]    Appellant
      Vs.
Faustine John Mathias                   ]    Respondent
                                      .....



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Mr. Yatin R. Shah a/w Ms. Shweta Singh, for Appellant.

Mr. K.N. Kandekar, for Respondent.

Mr. H.D. Makhijani, Respondent present.
                             .....
                      CORAM : PRITHVIRAJ K. CHAVAN, J.

DATE : 6th JULY, 2023.

P.C. . Since there is possibility of an amicable settlement between the parties as stated by the learned Counsel, stand over to 20th July, 2023.

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