Supreme Court - Daily Orders
The Assistant Commissioner Of Income ... vs Fomento Resorts And Hotels Ltd. on 17 February, 2020
Bench: Uday Umesh Lalit, Aniruddha Bose
ITEM NO.61 COURT NO.6 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.3594/2020
(Arising out of impugned final judgment and order dated 30-08-2019
in TA No.63/2007 passed by the High Court Of Judicature At Bombay
At Goa)
THE ASSISTANT COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
FOMENTO RESORTS AND HOTELS LTD. Respondent(s)
(FOR ADMISSION and I.R.; IA No.24877/2020 – FOR CONDONATION OF
DELAY IN FILING; and, IA No.24878/2020 – FOR EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
Date : 17-02-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. Manu Mridul, Adv.
Mr. Jitin Singhal, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice, returnable on 03.04.2020.
(MUKESH NASA) (SUMAN JAIN) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2020.02.18 19:22:00 IST Reason: