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[Cites 0, Cited by 8] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(6) in Gold (Control) Act, 1968

(6)Notwithstanding anything contained in this section, the Administrator may, if he is of opinion that the special circumstances of any case or class of cases so require, authorise any person or class or persons to buy or otherwise acquire, accept, or otherwise receive, or sell, deliver, transfer or otherwise dispose of, any primary gold or article.