Madhya Pradesh High Court
The State Of Madhya Pradesh vs Mittu@ Mithun on 19 June, 2023
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 4753 of 2023 (THE STATE OF MADHYA PRADESH Vs MITTU@ MITHUN) Dated : 19-06-2023 Shri Akhilendra Singh - Govt. Advocate for the appellant / State.
Record of the court below be requisitioned. List along with the record.
(SUJOY PAUL) (ACHAL KUMAR PALIWAL)
JUDGE JUDGE
sarathe
Signature Not Verified
Signed by: NAVEEN KUMAR
SARATHE
Signing time: 6/20/2023
12:06:02 PM