Section 94(2)(g) in THE UTTAR PRADESH AVAS EVAM VIKAS PARISHAD ADHINIYAM, 1965

[Cites 0, Cited by 0] [Section 94(2)] [Section 94] [Entire Act]

(g)the delegation of powers by the Board under sub- section (1) or by the Housing Commissioner under sub-section (2) of section 12;

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