Punjab-Haryana High Court
Sukhpal Singh & Another vs Jalandhar Development Authority on 10 May, 2013
Author: L. N. Mittal
Bench: L. N. Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRL. MISC. No.M-14969 OF 2013
DATE OF DECISION : 10th MAY, 2013
Sukhpal Singh & another
.... Petitioners
Versus
Jalandhar Development Authority
.... Respondent
CORAM : HON'BLE MR. JUSTICE L. N. MITTAL
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Present : Mr. Deepak Verma, Advocate for the petitioners.
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L. N. MITTAL, J. (ORAL)
After arguing for quite sometime, counsel for the petitioners seeks permission to withdraw the instant petition, with liberty to the petitioners to raise all the pleas available to them in accordance with law in the trial Court.
Dismissed as withdrawn, with liberty as aforesaid.
10th May, 2013 (L. N. MITTAL)
'raj' JUDGE