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[Cites 0, Cited by 0] [Section 574(2)] [Section 574] [Entire Act]

State of Uttar Pradesh - Subsection

Section 574(2)(c) in Rules under the United Provinces Excise Act, 1910

(c)The grant of licence envisages scientific and economic exploitation of tree and provides employment to tappers and persons genuinely interested in establishing and developing village industries.