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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(5) in Government Savings Promotion General Rules, 2018

(5)Where the surviving nominee is a minor, the payment shall be made to a person appointed by the depositor under subrule (2) of rule 14 to receive such payment and, if no such person has been appointed, to the guardian of the minor.