Rajasthan High Court - Jodhpur
Gopaldan @ Chail Singh vs Shankar Lal on 11 January, 2021
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Misc. Appeal No. 1046/2020
Gopaldan @ Chail Singh
----Appellant
Versus
Shankar Lal
----Respondent
For Appellant(s) : Mr. Sameer Pareek for Mr. Richin
Surana.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 11/01/2021 Learned counsel for the appellant prays for time.
Adjourned.
(ARUN BHANSALI),J 87-Rmathur/-
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