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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(2)(j) in THE SURROGACY (REGULATION) ACT, 2021

(j)the form and manner in which an application shall be made for registration and the fee payable thereof under sub-section (2) of section 11;