Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 7 in The Uttarakhand Co-operative Service Rules, 2016 7. Academic Qualification. - A candidate for direct recruitment for the post of Assistant Registrar must have Bachelor's Degree of a University established by law in India.
