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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(27) in Saurashtra Land Reforms Act, 1951

(27)[ ****] [Clause (27) was deleted by the Bombay (Saurashtra Area) Adaptation of Laws (State and Concurrent Subjects) Order, 1956.]