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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(1) in Andhra Pradesh Law Officers (Appointment and Conditions of Service) Instructions, 2000

(1)Every Law Officer shall submit a quarterly self appraisal report before the first Saturday of every succeeding quarter indicating the number of cases pending at the beginning of the quarter, cases, instituted during the quarter, disposed of during the quarter and pending at the end of the quarter to the Government in the concerned Administrative ? Department or to the District Collector concerned, as the case may be, and to Government in Law Department.