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Gujarat High Court

Gusai Maniben Pratapgar vs State Of Gujarat & 8 on 15 November, 2016

Author: Abhilasha Kumari

Bench: Abhilasha Kumari

         C/SCA/17994/2016                                            ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            SPECIAL CIVIL APPLICATION NO. 17994 of 2016
                                   With
                   CIVIL APPLICATION NO. 10176 of 2016
                                     In
            SPECIAL CIVIL APPLICATION NO. 18163 of 2011
                                   With
                   CIVIL APPLICATION NO. 11023 of 2016
                                     In
            SPECIAL CIVIL APPLICATION NO. 11858 of 2014
                                   With
                   CIVIL APPLICATION NO. 11024 of 2016
                                     In
            SPECIAL CIVIL APPLICATION NO. 11860 of 2014
                                   With
                   CIVIL APPLICATION NO. 11159 of 2016
                                     In
            SPECIAL CIVIL APPLICATION NO. 11746 of 2015
                                   With
            SPECIAL CIVIL APPLICATION NO. 18691 of 2016
                                   With
            SPECIAL CIVIL APPLICATION NO. 18698 of 2016
                                   With
            SPECIAL CIVIL APPLICATION NO. 18699 of 2016
                                   With
            SPECIAL CIVIL APPLICATION NO. 18700 of 2016
                                   With
            SPECIAL CIVIL APPLICATION NO. 18701 of 2016
                                   With
            SPECIAL CIVIL APPLICATION NO. 18706 of 2016
                                   With
            SPECIAL CIVIL APPLICATION NO. 18707 of 2016
                                   With
            SPECIAL CIVIL APPLICATION NO. 18708 of 2016
                                   With
            SPECIAL CIVIL APPLICATION NO. 18711 of 2016
                                   With


                                 Page 1 of 4

HC-NIC                        Page 1 of 4      Created On Wed Nov 16 00:11:47 IST 2016
          C/SCA/17994/2016                                          ORDER



            SPECIAL CIVIL APPLICATION NO. 18713 of 2016
                                 With
            SPECIAL CIVIL APPLICATION NO. 18715 of 2016
                                 With
            SPECIAL CIVIL APPLICATION NO. 18718 of 2016
                                 With
            SPECIAL CIVIL APPLICATION NO. 18720 of 2016
                                 With
            SPECIAL CIVIL APPLICATION NO. 18722 of 2016
                                 With
            SPECIAL CIVIL APPLICATION NO. 18723 of 2016
                                 With
            SPECIAL CIVIL APPLICATION NO. 18724 of 2016
                                 With
            SPECIAL CIVIL APPLICATION NO. 18725 of 2016
                                 With
            SPECIAL CIVIL APPLICATION NO. 18726 of 2016
                                 With
            SPECIAL CIVIL APPLICATION NO. 18727 of 2016
                                 With
            SPECIAL CIVIL APPLICATION NO. 18728 of 2016
                                 With
            SPECIAL CIVIL APPLICATION NO. 18729 of 2016
                                 With
            SPECIAL CIVIL APPLICATION NO. 18730 of 2016
                                 With
            SPECIAL CIVIL APPLICATION NO. 18731 of 2016
                                 With
            SPECIAL CIVIL APPLICATION NO. 18734 of 2016
                                 With
            SPECIAL CIVIL APPLICATION NO. 18735 of 2016
                                 With
            SPECIAL CIVIL APPLICATION NO. 18923 of 2016
                                 With
            SPECIAL CIVIL APPLICATION NO. 18925 of 2016
                                 With
            SPECIAL CIVIL APPLICATION NO. 18928 of 2016
                                 With


                               Page 2 of 4

HC-NIC                      Page 2 of 4      Created On Wed Nov 16 00:11:47 IST 2016
                  C/SCA/17994/2016                                              ORDER



                    SPECIAL CIVIL APPLICATION NO. 18930 of 2016
                                             With
                    SPECIAL CIVIL APPLICATION NO. 18931 of 2016
                                             With
                    SPECIAL CIVIL APPLICATION NO. 18932 of 2016
                                             With
                    SPECIAL CIVIL APPLICATION NO. 19026 of 2016
                                             With
                    SPECIAL CIVIL APPLICATION NO. 19027 of 2016
                                             With
                    SPECIAL CIVIL APPLICATION NO. 19028 of 2016
                                             With
                    SPECIAL CIVIL APPLICATION NO. 19031 of 2016
                                             With
                    SPECIAL CIVIL APPLICATION NO. 19034 of 2016
                                             With
                    SPECIAL CIVIL APPLICATION NO. 19040 of 2016
         ==========================================================
                        GUSAI MANIBEN PRATAPGAR....Petitioner(s)
                                       Versus
                         STATE OF GUJARAT & 8....Respondent(s)
         ==========================================================
         Appearance:
         MR SATYAM Y CHHAYA, ADVOCATE for the Petitioner(s) No. 1
         ==========================================================

          CORAM: HONOURABLE SMT. JUSTICE ABHILASHA KUMARI

                                      Date : 15/11/2016


                                    COMMON ORAL ORDER

Office   objections   be   removed   on,   or   before,  10.01.2017,   failing   which,   the   matters   shall   stand  dismissed without reference to the Court. 

Page 3 of 4

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