Gujarat High Court
Gusai Maniben Pratapgar vs State Of Gujarat & 8 on 15 November, 2016
Author: Abhilasha Kumari
Bench: Abhilasha Kumari
C/SCA/17994/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 17994 of 2016
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GUSAI MANIBEN PRATAPGAR....Petitioner(s)
Versus
STATE OF GUJARAT & 8....Respondent(s)
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Appearance:
MR SATYAM Y CHHAYA, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE SMT. JUSTICE ABHILASHA KUMARI
Date : 15/11/2016
COMMON ORAL ORDER
Office objections be removed on, or before, 10.01.2017, failing which, the matters shall stand dismissed without reference to the Court.
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