Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103] [Entire Act] State of Rajasthan - Subsection Section 103(a) in The Rajasthan Distilleries Rules, 1977 (a)In the case of issue of duty paid spirit see that the correct amount of duty has been pre-paid or debited against the advance deposit before issue.
