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Andhra Pradesh High Court - Amravati

Banavath Siva Naik, S/O Latchi Ram Naik, vs The State Of Andhra Pradesh, on 24 July, 2025

HIGH COURT OF ANDHRA PRADESH::AT AMARAVATI MAIN CASE No: Crl.A.No.268 of 2018 PROCEEDING SHEET Sl. OFFICE No. DATE ORDER NOTE

18. 24.07.2025 KSR,J & VS,J (Per Hon'ble Sri Justice K.Suresh Reddy) Heard Sri G.Siva Prasad Reddy, learned counsel representing Sri. P.Nagendra Reddy, learned counsel for the appellant and Sri M.Venkata Ramana, leaned Additional Public Prosecutor.

Reserved for Judgment.

__________________ K.SURESH REDDY,J ______________ V.SUJATHA,J SAB / TSNR