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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12(5) in Jammu and Kashmir School Education Act, 2002

(5)The Government shall, on or before the first day of May every year, by notification in the Government Gazette, publish a list of such private schools as are recognized under this Act together with such particulars, if any, as it may consider necessary.