Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 653A in The General Rules (Civil), 1957 653A. Definition. - In this Chapter :(a)Act - means the Guardian and Wards Act, 1890 ;(b)Form - means a form given in Appendix 17-F, to these rules printed in the second volume.
