Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(2)(c) in The Orissa Foodgrains Dealers' Licensing Order, 1964 (c)Government securities at 5 per cent below market price or at face value, whichever is less, endorsed in favour of the licensing authority;