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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Tamilnadu - Subsection

Section 61(2)(b) in Periyar University Act, 1997

(b)any penalty, forfeiture or punishment incurred in respect of any offence committed against the Chennai University Act, 1923 (Tamil Nadu Act VII of 1923); or