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State of Karnataka - Section

Section 26 in Kitturu Development Authority Act, 2011

26. Promotion of Tourism and pilgrimage by the Authority.

- The Authority may organize programmes and activities for promotion of tourism, cultural, historical and pilgrimage importance-to give wider publicity to the heritage sites. Such programmes may include,-
(a)Kitturu Utsava.
(b)Sahityotsava.
(c)Art Exhibitions and Sales.
(d)Seminars, Symposia, workshops.
(e)Annual Fairs and Festivals of special nature.