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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Jharkhand - Subsection

Section 88(13) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(13)The State Government shall fill the vacancies on the basis of the panel of names recommended by the Selection Committee within a period of three months from receiving such information from the District Child Protection Unit.