Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 45L(1)] [Section 45L] [Entire Act]

Union of India - Subsection

Section 45L(1)(b) in The Reserve Bank of India Act, 1934

(b)give to such institutions either generally or to any such institution in particular, directions relating to the conduct of business by them or by it as financial institutions or institu­tion.