Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 487] [Entire Act]

State of Bihar - Subsection

Section 487(a) in Bihar Financial Rules, 1950

(a)from a voted unit in one grant to a voted unit in another grant;