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Madhya Pradesh High Court

Jagmohan Singh vs The State Of Madhya Pradesh on 15 January, 2025

Author: Anand Pathak

Bench: Anand Pathak

1 CRA-2171-2023 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 2171 of 2023 (JAGMOHAN SINGH Vs THE STATE OF MADHYA PRADESH ) Dated : 15-01-2025 Parties through their counsel.

List along with Cr.A.No.3140 of 2023.





                                  (ANAND PATHAK)                              (RAJENDRA KUMAR VANI)
                                      JUDGE                                           JUDGE
                          Anil*




Signature Not Verified
Signed by: ANIL KUMAR
CHAURASIYA
Signing time: 1/16/2025
10:58:49 AM