Madhya Pradesh High Court
Jagmohan Singh vs The State Of Madhya Pradesh on 15 January, 2025
Author: Anand Pathak
Bench: Anand Pathak
1 CRA-2171-2023 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 2171 of 2023 (JAGMOHAN SINGH Vs THE STATE OF MADHYA PRADESH ) Dated : 15-01-2025 Parties through their counsel.
List along with Cr.A.No.3140 of 2023.
(ANAND PATHAK) (RAJENDRA KUMAR VANI)
JUDGE JUDGE
Anil*
Signature Not Verified
Signed by: ANIL KUMAR
CHAURASIYA
Signing time: 1/16/2025
10:58:49 AM