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[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(5)(b) in The U.P. Secondary Education Services Selection Board Rules, 1998

(b)The Joint Director shall recommend the names of the selected candidates to the Management of the institution to which he has been allocated for appointment, with a copy to the Inspector concerned.