Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 15] [Article 217(1)] [Article 217] [Constitution]

Constitution Subarticle

Article 217(1)(a) in Constitution of India

(a)a Judge may, by writing under his hand addressed to the President, resign his office;