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[Cites 0, Cited by 0] [Section 118(1a)] [Section 118] [Entire Act]

State of Maharashtra - Subsection

Section 118(1a)(c) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(c)for the words "Vice President" [wherever they occur except in subsection (4) of section 111] [These words were inserted by Maharashtra 35 of 1963, Section 51(2).], the words "Deputy Chairman of a Panchayat Samiti, [* * * ] [The word 'and' was deleted by Maharashtra 22 of 1062, Section 8]