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State of Jharkhand - Section

Section 15 in The Navigation Rules, 1893

15. Mooring.

- All vessels stopping at night must be moored head and stern to the bank of the channel or wherever specially ordered.Only one line or vessels shall be allowed to pass along a canal or to make fast along and in a line with the canal banks or along and in a line with the banks of the river entrances to the locks, and no vessel shall be made fast, or be placed in such a position as to endanger the safety of other vessels, to obstruct their passage, or to impede the navigation.