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Allahabad High Court

Paras Nath And Others vs Deputy Director Of Consolidation ... on 5 July, 2010

Author: Sabhajeet Yadav

Bench: Sabhajeet Yadav

Court No. - 5

Case :- WRIT - B No. - 34114 of 2010

Petitioner :- Paras Nath And Others
Respondent :- Deputy Director Of Consolidation Allahabad & Ors.
Petitioner Counsel :- Rajesh Kumar Srivastava,Suresh Chandra Srivastava
Respondent Counsel :- C.S.C.,A.K. Upadhyay,T.B. Pandey

Hon'ble Sabhajeet Yadav,J.

Learned counsel for the petitioner has received counter affidavit. He is permitted to file rejoinder affidavit. List after four weeks.

Till the next date of listing, interim order granted earlier by this Court shall continue.

Order Date :- 5.7.2010 Kamlesh Maurya