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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(2)(b) in The Maharashtra Tax on Entry of Motor Vehicles into Local Areas Act, 1987

(b)twelve paise in the rupee to be the rate of the tax on the entry of other motor vehicles, into the local areas, under the said section 3.