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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(2) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

(2)Higher officiating pay is not admissible to an employee in service where different posts on different pay scales have been merged into time scale for new contracts.