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[Cites 0, Cited by 0] [Section 180] [Entire Act]

State of Kerala - Subsection

Section 180(6) in Kerala Panchayat Raj Act, 1994

(6)Notwithstanding anything contained in the Madras Public Health Act, 1939 and the Travancore-Cochin Public Health Act, 1955 the provisions of this section shall apply to the Public Health establishments of [***] [Omitted by Act 13 of 1999.] panchayats.