Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 58] [Entire Act] State of Jharkhand - Subsection Section 58(1) in Jharkhand Municipal Act, 2011 (1)All officers and other employees of a municipality including the officers referred to in section 55 shall receive salaries and allowances out of the Municipal Fund.
