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[Cites 0, Cited by 0] [Section 72(6)] [Section 72] [Entire Act]

State of Chattisgarh - Subsection

Section 72(6)(a) in Chhattisagrh Nagarpalika Nirvachan Niyam, 1994

(a)the name of the Municipality and the nomenclature of the seat to which the ballot papers relate, such as Mayor, President or Councillor.