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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(5) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972

(5)A city official member shall be paid a conveyance allowance of Rs.30 (rupees thirty only) for each day he attends a meeting or meetings of the council or of its committee or committees.