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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(1)(k) in The C.G. Foreign Liquor Rules, 1996

(k)[ FL 10-(Manufacturer's Distribution Licence). - The licence shall be exclusively for Chhattisgarh State Beverages Corporation Limited, Raipur. The licensee may purchase and stock foreign liquor of only those brands and labels, which are registered under Rule 9. [Substituted by Notification No. F-10-6-2002/CT (Ex)/V (78), dated 8-7-2002 (w.e.f. 1-4-2002).]