Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(5) in The Orissa Private Security Agencies Rules, 2009

(5)Every licencee shall be abide by the requirements of physical standards for the security guards and their training as prescribed in these rules as the condition on which the licence is granted.