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State of Jharkhand - Section

Section 3A in Bihar Factories Rules, 1950

3A. [ Certificate of Stability. [Inserted by S.O. 688, dated 18.7.1988.]

- No manufacturing process shall be carried on in any building of a factory constructed, reconstructed or extended, or in any building which has been taken into use as a factory or part of a factory until a certificate of stability in respect of the building in Form no. 34 has been sent by the occupier or manager of the factory to the Chief Inspector, and accepted by him.]