Section 2(1)(ii) in Ministry of Electronics and Information Technology, Indian Computer Emergency Response Team (Medical Facilities for the Officers and Employees) Rules, 2019

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Union of India - Subsection

Section 2(1)(ii) in Ministry of Electronics and Information Technology, Indian Computer Emergency Response Team (Medical Facilities for the Officers and Employees) Rules, 2019

(ii)"officers and employees" means officers and employees (except the Director-General) of the Indian Computer Emergency Response Team as referred to in sub-section (2) of section 70B of the Act; and

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Union of India - Subsection

Section 2(1)(ii) in Ministry of Electronics and Information Technology, Indian Computer Emergency Response Team (Medical Facilities for the Officers and Employees) Rules, 2019