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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Maharashtra - Subsection

Section 39(1)(b) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(b)Girls :- Female children shall be given the following items-
(i)coconut oil daily for dressing the hair.
(ii)soap-nut powder or shikakai powder once a week.
(iii)toilet soap as per requirement.
(iv)washing powder or one bar of washing soap once in a month for washing clothes.
(v)tooth powder or tooth paste and a tooth brush as per requirement.
(vi)Grown up girls shall be given sanitary napkins in accordance with the needs.