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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Sikkim - Subsection

Section 50(2)(b) in Sikkim Co-Operative Societies Act, 1955

(b)any fee payable by a registered society under any law for the time being in force for the registration of documents or of court fee for the time being in force.