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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Jharkhand - Subsection

Section 49(v) in The Jharkhand Agricultural Produce Markets Rules, 2000

(v)Every member wishing to vote, shall be supplied with a voting paper in Form XV on which the names of all the candidates for the office of Vice-Chairman shall be written. Every voting paper shall be initialled on the reverse by the President.