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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 14(1)(e) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(e)has been dismissed from the service of the Government or of municipality or Gram Panchayat for misconduct within five years prior to the date of poll; or